Section 16(1)(a) in The Railways Act, 1989

[Cites 0, Cited by 3] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(a) in The Railways Act, 1989

(a)such crossings, bridges, culverts and passages over, under or by the sides of, or leading to or from, the railway as may, in the opinion of the State Government, be necessary for the purpose of making good any interruptions caused by the railway to the use of the lands through which the railway is made; and

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Union of India - Subsection

Section 16(1)(a) in The Railways Act, 1989