Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 96] [Entire Act] Union of India - Subsection Section 96(2) in The Employees' State Insurance Act, 1948 (2)Rules made under this section shall be published in the Official Gazette and thereupon shall have effect as if enacted in this Act.
