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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(5) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(5)Upon the receipt of the Petition, the Officer of the Commission designated for the purpose of receiving the Petition (hereinafter referred to as Receiving Officer) shall issue an acknowledgement with stamp and date to the person filing the Petition. In case the Petition is received by registered post/speed post/courier, the date on which the Petition is actually received at the office of the Commission shall be taken as the date of the presentation of the Petition.