Madhya Pradesh High Court
Annu @ Anwar vs The State Of Madhya Pradesh on 20 July, 2021
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-27275-2021 The High Court Of Madhya Pradesh MCRC-27275-2021 (ANNU @ ANWAR Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 20-07-2021 Heard through Video Conferencing. List the matter along with M.Cr.C.No.27280/2021.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE Nitesh Signature Not Verified SAN Digitally signed by NITESH PANDEY Date: 2021.07.22 18:01:58 IST