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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(3)(iii) in Kerala University of Health Sciences Act, 2010

(iii)to communicate its views, observations and recommendations to any authority of the University in respect of any matter which concerns the students, and if any question arises as to whether a matter does or does not concern the students, it shall be decided by the Chairman of the Students Council and his decision shall be final;