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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(a) in The Bihar Buildings (Lease, Rent and Eviction) Control Rules, 1955

(a)____________________________________________________________________________person/persons unauthorisedly in occupation of the building, to vacate the building, or to show cause to the undersigned, within a week from the date of the service of this notice why he shall not be evicted from the said building.