Section 112B(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(a)the payment of travelling allowance and [daily] [Substituted by Notification No. 690-RZ(3)/I-A-2008-D-59, dated 25.07.1960.] allowance to the Chairman or members of the Land Management Committee authorised by a resolution of the Committee to conduct suits and proceedings, where the Land Management Committee has not got sufficient income to meet the same;
