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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttarakhand - Subsection

Section 28(2)(k) in Uttarakhand Motor Vehicles Taxation Reforms Act, 2003

(k)Prescribing the manner, which the Uttarakhand Road Transport Accidents Relief Funds shall be administered and utilized;