Telangana High Court
Smt. Loka Jayaprada Reddy vs Sri Jagan Mohan Reddy on 23 July, 2019
Author: M.S.Ramachandra Rao
Bench: M.S.Ramachandra Rao
THE HON'BLE SRI JUSTICE M.S.RAMACHANDRA RAO
CIVIL REVISION PETITION NO.1122 OF 2019
ORDER:
Petitioner's grievance is that the petitioner had filed I.A.No.1358 of 2017 in O.S.No.4 of 2012 before the I Additional District Judge at Nizamabad and that though it was filed on 28.11.2017, it is not being disposed of by the said Court till date.
In view of the said submission, this Revision is disposed of directing the said Court to decide I.A.No.1358 of 2017 in O.S.No.4 of 2012 on its file, within four (4) weeks from the date of receipt of a copy of this order, after hearing both the sides. There shall be no order as to costs. Miscellaneous applications, if any, pending shall stand closed.
_____________________________ (M.S.RAMACHANDRA RAO, J) 23rd July 2019 RRB