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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Goa - Subsection

Section 43(1) in The Corporation of the City of Panaji (Election) Rules, 2004

(1)The Presiding Officer shall then make into separate packets -
(a)the marked copy of the list of voters;
(b)the unused ballot papers;
(c)the cancelled ballot papers;
(d)the cover containing the tendered ballot papers and the list of tendered ballot papers;
(e)the list of challenged votes; and
(f)any other papers directed by the Returning Officer to be kept in a sealed packet.