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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(x) in The Maharaja Sayajirao University of Baroda Act, 1949

(x)the maintenance of the accounts, and the [method of preparation] [These words were substituted for the words 'preparation and passing', by Bombay 52 of 1950, Section 23 (d).] of annual budget of the University;