Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

16. Adoption of owner admission procedure.

- Any institution which has been established and permitted to adopt its own admission procedure for last, at least (25) years shall submit the records to the Permanent Committee and obtain permission to adopt its own admission procedure. Such Colleges shall follow all procedure of fair, transparent and merit based selections.