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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(4)(f) in The Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981.

(f)What amounts, if any, have to be deducted under this Act from the gross amount payable to the licensee?