Allahabad High Court
Smt. Bhagwati Devi And Others vs Khem Chandra on 4 November, 2022
Author: Siddhartha Varma
Bench: Siddhartha Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SECOND APPEAL No. - 998 of 1981 Appellant :- Smt. Bhagwati Devi And Others Respondent :- Khem Chandra Counsel for Respondent :- B.D.Mandhyan Hon'ble Siddhartha Varma,J.
List has been revised.
No one appears for the appellants to press the second appeal even in the revised call.
The second appeal is, accordingly, dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 4.11.2022 PK (Siddhartha Varma,J.)