Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Allahabad High Court

Smt. Bhagwati Devi And Others vs Khem Chandra on 4 November, 2022

Author: Siddhartha Varma

Bench: Siddhartha Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SECOND APPEAL No. - 998 of 1981
 

 
Appellant :- Smt. Bhagwati Devi And Others
 
Respondent :- Khem Chandra
 
Counsel for Respondent :- B.D.Mandhyan
 

 
Hon'ble Siddhartha Varma,J.
 

List has been revised.

No one appears for the appellants to press the second appeal even in the revised call.

The second appeal is, accordingly, dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 4.11.2022 PK (Siddhartha Varma,J.)