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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(5) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(5)All the aforesaid types of discretionary allotments shall be made by the Government within the overall ceiling of 5% of the vacancies occurring in each type of houses in a calendar year and under no circumstances such allotments shall exceed such ceiling.