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[Cites 0, Cited by 0] [Section 22(18)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(18)(e) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958

(e)
(i)The Head of Office shall, on receipt of the said Schedule 'J', get it pasted on the service book of the member of service concerned and acknowledge receipt of the said Schedule 'J' and all further communications received from the member of service in this behalf.
(ii)The Head of Office on receipt of communication from the member of service regarding any change in the size of family shall have such a change incorporated in Schedule 'J'.