Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Jammu-Kashmir - Subsection Section 67(ii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997 (ii)appoint officers and staff of the Marketing Board as per direction and procedure prescribed by the Board;
