Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(1) in Punjab Water Supply and Sewerage Board Act, 1976

(1)The Government may by notification and subject to the condition of previous publication make rules for carrying out the purposes of this Act.