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[Cites 0, Cited by 0] [Section 247(3)] [Section 247] [Entire Act]

Union of India - Subsection

Section 247(3)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Engine-Room Artificers, Ordance Artificers, Electrical Artificers, Shipwright Artificers and Aircraft Artificers of a particular class shall rank and command over all Engine-Room Artificers, Ordinance Artificers, Electrical Artificers, Shipwright Artificers and Aircraft Artificers of a lower class. Within one of these branches, sailors of the same class shall rank and command according to their seniority in that class.