Section 1 in The Insurance Regulatory And Development Authority (Preparation Of Financial Statements And Auditor's Report Of Insurance Companies) Regulations, 2002
1. Short title and commencement .-These Regulations may be called The Insurance Regulatory and Development Authority (Preparation of Financial Statements and Auditor's Report of Insurance Companies) Regulations, 2002.
(2)They shall come into force from the date of their publication in the Official Gazette.(3)On and from the commencement of these Regulations, the Insurance Regulatory and Development Authority (Preparation of Financial Statements and Auditor's Report of Insurance Companies) Regulations, 2000, shall stand superseded, except as respects things done or omitted to be done thereunder.
