Section 20 in The Orissa Municipal Corporation Rules, 2004
20. Maintenance of Service Book.
(1)A Service Book shall be maintained as specified in the form in Appendix-I for every officers and employees of the Corporation.(2)The Commissioner or any other officer duly authorised by him shall be responsible for the correct and up-to-date maintenance of the service book and shall record and annual certificate of verification in the Service Book relating to the office establishment at the end of every year.
