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Patna High Court - Orders

Sambhal Singh @ Sabhal Singh & Ors vs State Of Bihar on 23 December, 2009

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Cr.Misc. No.43734 of 2009
                         SAMBHAL SINGH @ SABHAL SINGH & ORS
                                       Versus
                                THE STATE OF BIHAR
                                    -----------

02/   23-12-2009

Call for a clear carbon copy of the case diary of SC/ST Samastipur P.S. Case No.22/2009 from the court of the Chief Judicial Magistrate, Samastipur and put up after receipt of the same. 

        AH/                                                    ( Mandhata Singh, J. )