Allahabad High Court
Smt. Komal vs Arvind Kumar on 16 May, 2011
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 220 of 2011 Petitioner :- Smt. Komal Respondent :- Arvind Kumar Petitioner Counsel :- Kumar Dhananjay Hon'ble Rajes Kumar,J.
Issue notice to respondent returnable at an early date. The applicant may take steps to serve the respondent within 10 days.
List in the week commencing 18.7.2011.
Till the next date of listing, the further proceeding in Civil Suit (O.S.) No. 682 of 2010, under Section 13 of the Hindu Marriage Act, pending in the court of Additional District Judge, Court No. 10, Sahranpur shall remain stayed.
Order Date :- 16.5.2011 OP