Supreme Court - Daily Orders
N.G. Technologies (In Liquidation) vs Commissioner Of Income Tax on 18 April, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.33 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 6768/2016
(Arising out of impugned final judgment and order dated 01/12/2014
in ITA No. 82/2012 passed by the High Court Of Delhi At New Delhi)
N.G. TECHNOLOGIES (IN LIQUIDATION) Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 18/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Manish K. Bishnoi, Adv.
Mr. Venkat Poonia, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.04.21 16:05:39 IST Reason: