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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(iii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iii)Deal with all establishment and welfare matters pertaining to the Force and shall also keep the Force at high level of efficiency particularly through effective personnel and financial management and inspection of Force under his control;