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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in Fees Payable For The Services Of Electrical Inspectors Or Any Officer Appointed To Assist The Electrical Inspectors

(2)Fees for initial or periodical inspection, examination or testing or cinematograph apparatus and other public places of entertainment and for addition or alteration made therein, shall be levied at the rates specified in Scale `E' of this Schedule and collected from the owner.