Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(12a) in Punjab Municipal Act, 1911 (12a)"State Election Commission" means the Election Commission Constituted by the State Government under articles 243 K and 243 ZA of the Constitution of India;".
