Delhi High Court - Orders
Rupesh Purwar vs Union Of India Thr Sfio on 31 July, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1610/2023, CRL.M.A. 14984/2023
RUPESH PURWAR .....Petitioner
Through: Mr. Sujeet Kumar Mishra, Adv. (VC).
versus
UNION OF INDIA THR SFIO .....Respondent
Through: Mr. Anurag Ahluwalia, CGSC, Ms
Avshreya Pratap Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 31.07.2024
List on 11.02.2025.
DINESH KUMAR SHARMA, J
JULY 31, 2024/AR..
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