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Delhi High Court - Orders

Rupesh Purwar vs Union Of India Thr Sfio on 31 July, 2024

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~53
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(CRL) 1610/2023, CRL.M.A. 14984/2023
                                                RUPESH PURWAR                                                                   .....Petitioner
                                                                                      Through:                 Mr. Sujeet Kumar Mishra, Adv. (VC).

                                                                                      versus

                                                UNION OF INDIA THR SFIO                   .....Respondent
                                                              Through: Mr. Anurag Ahluwalia, CGSC, Ms
                                                                        Avshreya Pratap Singh, Adv.

                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER
                                    %                                                 31.07.2024
                                                List on 11.02.2025.



                                                                                                                       DINESH KUMAR SHARMA, J
                                    JULY 31, 2024/AR..




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/08/2024 at 23:25:42