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Union of India - Section

Section 30 in The Port Of New Mangalore (Harbour Craft) Rules, 1976

30. Fire extinguishing equipment and silencers, etc.

(1)Every motor boat licensed under these rules shall be provided with a sand box and an approved patent fire extinguisher of suitable capacity for extinguishing fire and the owner shall keep it free from oil refuse.
(2)Noisy engines of all motor boats licensed under these rules while plying within the Port shall be fitted with efficient silencers.