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State of Assam - Section

Section 87 in Civil Suit Rules (Assam)

87. Inspection of execution register.

- In the execution registers sufficient space should be left to enter all the successive steps which are taken by the District Officer for the execution of a decree. When inspecting the District Officer's office, the Commissioner should scrutinise the entries in this register, and notice in his inspection report any irregularity which he may find in regard to the execution of the decree.