Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(2)(iii) in The Gujarat Agricultural Pests and Diseases Act, 1980

(iii)payment to which persons referred to in sub-section (3) of section 13 shall be entitled;