Himachal Pradesh High Court
Ashwanit @ Neeta (Deceased) Through Lrs vs . Ranjeet on 22 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ashwanit @ Neeta (deceased) through LRs Vs. Ranjeet Singh RSA No. 527 of 2019 .
22.04.2022 Present: Mr. Rahul Gathania, Advocate, vice Mr. Surinder Saklani, Advocate, for appellant No. 2.
Appellant No.1 is stated to have expired.
Mr. Abhishek Verma, Advocate, vice Ms. Aanandita Sharma, Advocate, for the respondent.
CMP (M) No. 738 of 2021 As prayed on behalf of appellant No.2, the matter is adjourned for one week, in terms of order passed on previous date.
List after one week.
(Vivek Singh Thakur), Judge.
22nd April, 2022 (shivender) ::: Downloaded on - 22/04/2022 20:10:30 :::CIS .
::: Downloaded on - 22/04/2022 20:10:30 :::CIS