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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(5) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(5)The consignor shall possess online generated Power Alcohol Movement Report in duration of Power Alcohol transportation within Uttar Pradesh and shall produce on demand of competent authority.