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State of Tamilnadu - Section

Section 27 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

27. First-aid appliances.

- The first-aid boxes or cupboards shall be distinctively marked with a red cross on a white ground and shall contain the following equipments:-
(i)Six small sterilised dressings,
(ii)Three medium-size sterilized dressings,
(iii)Three large-size sterilizsed dressings,
(iv)Three large-size sterilized bum dressings.
(v)[28.4 gms.] [One Substituted by G.O. Ms. No. 2956, Labour, dated 28th May 1963.] bottle containing a 2 per cent, alcoholic solution of iodine.
(vi)One [28.4 gms.] [One Substituted by G.O. Ms. No. 2956, Labour, dated 28th May 1963.] bottle containing salvolatile having the dose and mode of administration indicated on the lable.
(vii)A snake-bite lancet.
(viii)One [28.4 gms.] [One Substituted by G.O. Ms. No. 2956, Labour, dated 28th May 1963.] bottle of potassium permanganite crystals.
(ix)One pair scissors.
(x)Eye drops
(xi)Adhesive plaster.