Section 11(1) in Bihar Agricultural University Act, 2010
(1)The Senate shall consist of the following persons, namely:-Ex-officio members(i)Chancellor: Chairman(ii)Vice-Chancellor : The Vice-Chancellor, in the absence of the Chancellor, shall preside the Senate;(iii)Agriculture Production Commissioner or the Agriculture Secretary in his absence;(iv)Principal Secretary,Food & Consumer Protection Department,Government of Bihar;(v)Special or Additional or Joint Secretary of the Department of Agriculture, Government of Bihar;(vi)Special or Additional or Joint Secretary of the Department of Animal Husbandry, Government of Bihar.(vii)Chief Conservator of Forest, Bihar;(viii)Director of Agriculture, Bihar, Patna(ix)Director of Animal Husbandry, Bihar;(x)Director of Fisheries, Bihar;(xi)Joint Director of Agriculture, Education, Bihar, Patna;(xii)Director, Research, Bihar Agricultural University ;(xiii)Director, Extension Education to the University;(xiv)All Deans of Faculties;(xv)All Principals of Constituent Colleges and all Director of Research Institutes;Representative Members.(xvi)Seven persons to be elected by and from amongst the members of the Bihar Legislative Assembly in such manner as may be prescribed by the Speaker of the Assembly;(xvii)Two persons to be elected by and from amongst the members of the Bihar Legislative Council in such manner as may be prescribed by the Chairman of the Council;(xviii)Six Teachers, other than Principals and Deans of faculties having at least five years teaching experience to be nominated in the manner prescribed by Statutes so as to give representation to all the Constituent Colleges of the University;(xix)Two persons one each to be nominated by the Bihar Fruit & Vegetable Development Corporation and COMFED;(xx)One representative of the employees of the University(other than teacher) to be elected in the manner prescribed;(xxi)Two farmers to be nominated by the State Government;(xxii)Two eminent Agricultural Scientists to be nominated by the Chancellor;(xxiii)One meritorious student to be nominated by the Vice-Chancellor in the manner prescribed by the statutes;
