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[Cites 0, Cited by 0] [Section 25] [Entire Act]

UT Ladakh - Subsection

Section 25(2) in Ladakh Autonomous Hill Development Councils Act, 1997

(2)On the occurrence of any vacancy in the office of the Chairman by reason of death, resignation, removal or otherwise, the Council shall within one month of the occurrence of such vacancy elect one of the elected members as the Chairman.