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State of Jharkhand - Section

Section 669 in Bihar Education Code, 1961

669. Award of the scholarships.

- The scholarships will be awarded by the Board in consultation with the District Education Officer and in accordance with these rules. Not more than one scholarship will ordinarily be awarded to a school in one year; provided that a boy and a girl may gain scholarships from the same school, and provided also that the Board may in other exceptional cases permit a school to secure more than one scholarship.(Government notification no. 2246-E., dated the 3rd November 1914; and Government notification no. 4167-E., dated the 7th December, 1925.)