Supreme Court - Daily Orders
Commissioner Of Income Tax Larger ... vs M/S Royal Sundaram Alliance Insurance ... on 7 February, 2020
ITEM NO.33 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Civil Appeal No(s). 7681/2019
COMMISSIONER OF INCOME TAX LARGER TAXPAYER UNIT Appellant(s)
VERSUS
M/S ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITEDRespondent(s)
WITH
C.A. No. 7580/2019 (XIV-A)
(ONLY C.A. NO.7588 OF 2019 TO BE LISTED BEFORE THE LD. REGISTRAR'S
COURT FOR ORDERS)
C.A. No. 7663/2019 (XIV-A)
(FOR
FOR CONDONATION OF DELAY IN FILING ON IA 75917/2018
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
75918/2018
IA No. 75918/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 7588/2019 (XIV-A)
)
C.A. No. 7682/2019 (XII)
(FOR
FOR CONDONATION OF DELAY IN FILING ON IA 107786/2019
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
107787/2019)
C.A. No. 7683/2019 (XII)
(FOR ADMISSION and I.R. and IA No.117476/2019-CONDONATION OF DELAY
IN FILING and IA No.117478/2019-CONDONATION OF DELAY IN REFILING)
C.A. No. 7684/2019 (XII)
(FOR
FOR CONDONATION OF DELAY IN FILING ON IA 109328/2019
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
109329/2019)
C.A. No. 7685/2019 (XII)
(FOR
FOR CONDONATION OF DELAY IN FILING ON IA 113025/2019
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
113026/2019)
Signature Not Verified
C.A. No. 7686/2019 (XII)
Digitally signed by
Anil Laxman Pansare
Date: 2020.02.07
(FOR
17:46:03 IST
Reason:
FOR CONDONATION OF DELAY IN FILING ON IA 117042/2019
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
117043/2019)
-2-
Item no.33
C.A. No. 7687/2019 (XII)
(FOR
FOR CONDONATION OF DELAY IN FILING ON IA 109386/2019)
C.A. No. 7688/2019 (XII)
(FOR ADMISSION and I.R. and IA No.118983/2019-CONDONATION OF DELAY
IN FILING and IA No.118984/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 27442/2019 (XII)
(FOR ADMISSION and I.R. and IA No.164514/2019-CONDONATION OF DELAY
IN FILING and IA No.164517/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.164515/2019-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS)
C.A. No. 7801/2019 (III)
( IA No.146734/2019-CONDONATION OF DELAY IN FILING and IA
No.146735/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 8177/2019 (III)
(FOR ADMISSION and I.R. and IA No.147069/2019-CONDONATION OF DELAY
IN FILING and IA No.147070/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT
[TO BE TAKEN UP ALONG WITH ITEM NO. 21 I.E. D.NO.32759/2019])
C.A. No. 8178/2019 (III)
(FOR ADMISSION and I.R. and IA No.152511/2019-CONDONATION OF DELAY
IN FILING)
C.A. No. 8943/2019 (III)
(FOR ADMISSION and I.R. and IA No.167254/2019-CONDONATION OF DELAY
IN FILING and IA No.167256/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.167255/2019-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS)
SLP(C) No. 29308/2019 (IX)
( IA No.180747/2019-CONDONATION OF DELAY IN FILING)
Date : 07-02-2020 This appeal was called on for hearing today.
For Appellant(s)
Ms Gurmeet Kaur Kwatra, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Shekhar Prit Jha, AOR
Mr Rajeev K Panday, Adv.
Mr P Srinivasan, Adv.
Mr. Rajeev Maheshwaranand Roy, AOR
Mr Pratap Venugopal, Adv.
Ms Ayushi Gaur, Adv.
Mr Akhil Abraham Roy, Adv.
M/S. K J John And Co, AOR
Mr Mayank Nagi, Adv.
Mr Pulkit Verma, Adv.
Ms. Mahua Kalra, AOR
-3-
Item no.33
UPON hearing the counsel the Court made the following
O R D E R
C.A. No. 7588/2019
Sole respondent is duly represented. Affidavit of valuation and ad valorem court fee has been filed.
Parties may file statement of case within stipulated time. Registry to process the matter for listing before the Hon'ble Court as per rules.
ANIL LAXMAN PANSARE Registrar