Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Section 57] [Entire Act] Union of India - Subsection Section 57(5) in The Indian Evidence Act, 1872 (5)The accession and the sign manual of the Sovereign for the time being of the United Kingdom of Great Britain and Ireland;
