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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(4)(iii) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(iii)to recommend to the Controller of Imports and Exports on matters relating to import of animal feed and export of approved animal feed and animal feed ingredients;