Delhi High Court - Orders
Aktiebolaget Skf vs Krishna Kumar Trading Through Bearing ... on 30 March, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1158/2025 & I.A. 26809/2025
AKTIEBOLAGET SKF .....Plaintiff
Through: Mr. Gaurav Gogia and Ms. Deasha
Mehta, Advocates.
versus
KRISHNA KUMAR TRADING THROUGH BEARING AGENCY
& ANR. .....Defendants
Through: Mr. Abhijeet Yadav and Mr. Saurabh
A. Pandey, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 30.03.2026
1. Parties are stated to be in settlement talks.
2. List on 18.08.2026.
JYOTI SINGH, J MARCH 30, 2026/VP This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/03/2026 at 20:55:46