Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Aktiebolaget Skf vs Krishna Kumar Trading Through Bearing ... on 30 March, 2026

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~53
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 1158/2025 & I.A. 26809/2025
                                    AKTIEBOLAGET SKF                                                                       .....Plaintiff
                                                                  Through: Mr. Gaurav Gogia and Ms. Deasha
                                                                  Mehta, Advocates.

                                                                  versus

                                    KRISHNA KUMAR TRADING THROUGH BEARING AGENCY
                                    & ANR.                                    .....Defendants
                                                Through: Mr. Abhijeet Yadav and Mr. Saurabh
                                                A. Pandey, Advocates.
                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER

% 30.03.2026

1. Parties are stated to be in settlement talks.

2. List on 18.08.2026.

JYOTI SINGH, J MARCH 30, 2026/VP This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/03/2026 at 20:55:46