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Securities Appellate Tribunal

Neeru Gupta vs Sebi on 19 December, 2023

BEFORE THE SECURITIES APPELLATE TRIBUNAL
               MUMBAI
                                                            Date : 19.12.2023

                                 Misc. Application No. 834 of 2023
                                 And
                                 Appeal No. 472 of 2023

Neeru Gupta                                                  ..... Appellant

                      Versus

Securities and Exchange Board of India                    ... Respondent


Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates for the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan and Mr. Atul
Kumar Agrawal, Advocates i/b The Law Point for the Respondent.


                                 With
                                 Appeal No. 473 of 2023

Virendra Kumar Jain                                          ..... Appellant

                      Versus

Securities and Exchange Board of India                    ... Respondent


CA Kushal Shah, Authorized Representative i/b Ketan Rupani & Co. for the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan and Mr. Atul
Kumar Agrawal, Advocates i/b The Law Point for the Respondent.


                                 With
                                 Appeal No. 474 of 2023

R. K. Commodities Services Pvt. Ltd. & Ors.                 ..... Appellants

                      Versus

Securities and Exchange Board of India                    ... Respondent


Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates for the Appellants.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan and Mr. Atul
Kumar Agrawal, Advocates i/b The Law Point for the Respondent.


                                 With
                                 Appeal No. 475 of 2023
                                              2



Abhishek Mishra                                              ..... Appellant

                      Versus

Securities and Exchange Board of India                    ... Respondent


CA Kushal Shah, Authorized Representative i/b Ketan Rupani & Co. for the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan and Mr. Atul
Kumar Agrawal, Advocates i/b The Law Point for the Respondent.


                                    With
                                    Appeal No. 476 of 2023

Rapid Credit & Holdings Pvt. Ltd.                            ..... Appellant

                      Versus

Securities and Exchange Board of India                    ... Respondent


Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates for the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan and Mr. Atul
Kumar Agrawal, Advocates i/b The Law Point for the Respondent.


                                    With
                                    Misc. Application No. 679 of 2023
                                    And
                                    Appeal No. 516 of 2023

Reindus Tradeway Pvt. Ltd.                                   ..... Appellant

                      Versus

Securities and Exchange Board of India                    ... Respondent


Mr. Vikas Gupta, Advocate i/b Jural for the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan and Mr. Atul
Kumar Agrawal, Advocates i/b The Law Point for the Respondent.


                                    With
                                    Misc. Application No. 681 of 2023
                                    And
                                    Appeal No. 517 of 2023

Vimuk Enterprises                                            ..... Appellant

                      Versus

Securities and Exchange Board of India                    ... Respondent
                                               3




Mr. Vikas Gupta, Advocate i/b Jural for the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan and Mr. Atul
Kumar Agrawal, Advocates i/b The Law Point for the Respondent.


                                  With
                                  Misc. Application No. 700 of 2023
                                  And
                                  Appeal No. 518 of 2023

Shamugpriya International Pvt. Ltd.                        ..... Appellant

                      Versus

Securities and Exchange Board of India                      ... Respondent


Mr. Vikas Gupta, Advocate i/b Jural for the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan and Mr. Atul
Kumar Agrawal, Advocates i/b The Law Point for the Respondent.


                                  With
                                  Misc. Application No. 1028 of 2023
                                  And
                                  Appeal No. 586 of 2023

APMV Stocks & Commodities Pvt. Ltd.                        ..... Appellant

                      Versus

Securities and Exchange Board of India                      ... Respondent


Mr. Chintan D. Sheth, AR for the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan and Mr. Atul
Kumar Agrawal, Advocates i/b The Law Point for the Respondent.


                                  With
                                  Appeal No. 587 of 2023

A. G. Agri Mart Pvt. Ltd.                                  ..... Appellant

                      Versus

Securities and Exchange Board of India                      ... Respondent


Mr. Chintan D. Sheth, AR for the Appellant.
                                                         4


Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan and Mr. Atul
Kumar Agrawal, Advocates i/b The Law Point for the Respondent.


                                                With
                                                Misc. Application No. 781 of 2023
                                                And
                                                Misc. Application No. 1172 of 2023
                                                And
                                                Appeal No. 657 of 2023

Sita Ram (HUF)                                                        ..... Appellant

                      Versus

Securities and Exchange Board of India                                 ... Respondent


Mr. Sanjeev Kumar Choudhary, Advocate with Mr. T. R. Khare, Advocate i/b Samyak Law
Firm for the Appellant.

Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay Chauhan and Mr. Atul
Kumar Agrawal, Advocates i/b The Law Point for the Respondent.




ORDER :

1. Adjourned on the request of the learned counsel for the appellants. List on February 7, 2024.

Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 19.12.2023 PRAMILA Digitally signed by PRAMILA TANAJI TANAJI MISAL Date: 2023.12.19 PTM MISAL 16:14:27 +05'30'