Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 259(1)] [Section 259] [Entire Act]

State of West Bengal - Subsection

Section 259(1)(e) in West Bengal Municipal Corporation Act, 2006

(e)to convert into a place of religious worship or a sacred building any place or building not originally constructed for such purpose;