Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act] State of Madhya Pradesh - Subsection Section 11(3)(c) in The M.P. Gram Sabha (Audit) Rules, 2001 (c)in case of the Income and Expenditure Account the surplus or deficit of income for the period.