Section 2(c) in The Preference Shares (Regulation Of Dividends) Act, 1960
(c)"preference share" means a share which [* * *] [ The Words " having been issued and subscribed for before the 1st day of April, 1960" omitted by Act 10 of 1965, Section 72 (w.r.e.f. 1.4.1965).], carries, as respects dividends, a preferential right to be paid a fixed amount or an amount calculated at a fixed rate;
