Delhi High Court - Orders
M/S Savino Del Bene Freight Forwarders ... vs M/S Svil Mines Ltd on 28 March, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~CP-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CCP(CO.) 5/2015 & CO.APPL. 541/2018, CO.APPL. 738/2018,
CO.APPL. 739/2018, CO.APPL. 1268/2018, CO.APPL. 1269/2018
M/S SAVINO DEL BENE FREIGHT
FORWARDERS (INDIA) PVT. LTD. ..... Petitioner
Through: Mr. Ashok Chhabra, Advocate.
versus
M/S SVIL MINES LTD. ..... Respondent
Through: Ms. Priyadarshini Dewan and Ms.
Swechcha Mishra, Advocates for Ex-
director.
Mr. Leebo Bose, Advocate for R-3, 6,
7 & 8 with Applicant-in-person.
Mr. Deepender Hooda, Advocate for
R-4/ Rajiv Jain.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 28.03.2023
1. Mr. Leebo Bose, counsel for Respondents No. 3, 6, 7 and 8, requests for an adjournment on the ground of non-availability of Mr. Kishan Nautiyal, lead counsel.
2. At request, re-notify on 18th July, 2023.
SANJEEV NARULA, J MARCH 28, 2023 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:29.03.2023 10:54:07