Section 2 in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999

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State of Tamilnadu - Section

Section 2 in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999

2. Definitions.

- In these rules, unless the context otherwise requires, -

(a)"Committee" means the appointment committee of the district panchayat;

(b)"President" means the president of the meeting.