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Securities And Exchange Board Of India - Section

Section 1552 in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

1552.

S.O. 850(E), dated 4.12.1996.- In exercise of the powers conferred by section 30 of the Securities and Exchange Board of India Act, 1992 (15 of 1992) the Securities and Exchange Board of India hereby, makes the following regulations.