Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 57 in The Coal Mines Regulations, 2011 (57)"shaft" means a way or opening leading from the surface to working below ground or from one part of the working below ground to another, in which a cage or other means of conveyance can travel freely suspended, with or without the use of guides;
