Delhi High Court - Orders
(Apostilled Affidavits).D-2. Gurjit ... vs Harpercollins Publishers India ... on 11 September, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~26 & 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 573/2022, I.A. 17363/2023 -S-16 & 16A (C. fees act).(P).
I.A. 17388/2023 -O-23, R-3. (Joint) &I.A. 17389/2023 -Ex.
(Apostilled affidavits).D-2.
GURJIT KAUR ..... Plaintiff
Through: Ms. Shyel Trehan, Mr. Rohan Poddar,
Advs.
versus
HARPERCOLLINS PUBLISHERS INDIA PRIVATE LIMITED &
ANR. ..... Defendant
Through: Mr. Ritik Raghuvanshi, Mr. Rishubh
Agarwal, Advs. for D-1.
Mr. Soutik Banerjee, Adv. for D-2.
+ CS(OS) 588/2022, I.A. 17354/2023 -S-16 & 16A (C. fees act).(P).
I.A. 17386/2023 -O-23, R-3. (Joint) & I.A. 17387/2023 -Ex.
(Apostilled affidavits).D-2.
MANPREET SINGH ..... Plaintiff
Through: Ms. Shyel Trehan, Ms. Manjira Das
Gupta, Mr. Bhargav R. T., Advs.
versus
HARPERCOLLINS PUBLISHERS INDIA PVT. LTD. & ANR.
..... Defendant
Through: Mr. Ritik Raghuvanshi, Mr. Rishubh
Agarwal, Advs. for D-1.
Mr. Soutik Banerjee, Adv. for D-2.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 11.09.2023
1. Learned counsel for the plaintiff submits that the parties have arrived at a composite settlement in respect of three suits but one of the said three suits has not listed before the Court today. She, therefore, prays that hearing be deferred, so that the third suit in which also similar This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:54:23 applications are being filed, can be listed before the Court alongwith the present two suits.
2. At request, list on 20.09.2023.
REKHA PALLI, J SEPTEMBER 11, 2023 al This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:54:23